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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Sikkim - Subsection

Section 15(2)(iv) in Sikkim Co-Operative Societies Act, 1955

(iv)After' the expiry of ninety days from the date of the aforesaid resolution a meeting of the members' of such societies shall be convened to decide finally the resolution.