Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(1) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007 (1)Recruitment to the cadre of District Judges shall be made by (a) usual promotion (b) limited competitive examination and (c) direct recruitment.
