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State of Uttar Pradesh - Section
Section 11 in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016
11. Substitution of Appendix 'B'.
- In the said rules, for the existing Appendix 'B' the following Appendix shall be substituted, namely -Appendix 'B'(See Rule 4)The Strength of Uttar Pradesh Subordinate Educational (Trained Graduates Grade) Service (Women's Branch)| Name of Post | Number of Posts | ||
| Permanent | Temporary | Total | |
| 1 | 2 | 3 | 4 |
| Assistant Teacher L.T. Grade (Women's Branch) | 3793 | 3908 | 7701 |