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State of Uttar Pradesh - Section

Section 11 in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016

11. Substitution of Appendix 'B'.

- In the said rules, for the existing Appendix 'B' the following Appendix shall be substituted, namely -Appendix 'B'(See Rule 4)The Strength of Uttar Pradesh Subordinate Educational (Trained Graduates Grade) Service (Women's Branch)
Name of Post Number of Posts
  Permanent Temporary Total
1 2 3 4
Assistant Teacher L.T. Grade (Women's Branch) 3793 3908 7701