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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Madhya Pradesh - Subsection

Section 46(b) in The M.P. Motor Vehicles Rules, 1994

(b)Three outside coloured photographs of the transport vehicle taken from three different directions and two inside coloured photographs to identity the vehicle. Each photograph shall bear vehicle registration number, name and dated signature of the owner.