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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2)(g) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(g)Correct plan of the building or buildings which the applicant intends to use or erect for the plant, a plan showing the position of stills, vats and other permanent apparatus and the storeroom(s) connected with the plant.