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State of Madhya Pradesh - Section

Section 11 in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982

11. Travelling and daily allowance to members of Trustee Committee.

(1)The non-official members of the Trustee Committee shall be eligible to get such travelling allowance and daily allowance as may be prescribed.
(2)Official members shall draw their travelling and daily allowance as admissible to them by virtue of their office in the Government.
(3)The travelling and daily allowance so payable to the members shall be paid out of the fund.