Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 12 in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982 (12)to institute and award fellowships, scholarships, stipends and prizes in accordance with the Statutes;
