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Delhi High Court - Orders

Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 8 December, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                    $~1 & 2 (Appellate)
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     CONT.CAS(C) 182/2021
                          THEME ENGINEERING SERVICES PVT LTD & ANR.
                                                                  ..... Petitioners
                                       Through: Ms. Nandadevi Deka, Mr.
                                                Sudhir Yadav, Mr. Savyasachi
                                                Rawat, Mr. Rohan Chandra,
                                                Mr. Sanad K. Jha and Mr. Vasu
                                                Bhushan, Advs.
                                       versus
                          SHRI AWADHESH KUMAR & ORS.         ..... Respondents
                                       Through: Ms.    Padma       Priya,      Ms.
                                                Akanksha Das and Ms.
                                                Akshada Mujwar, Advs. for
                                                NHAI.
                    2
                    +     W.P.(C) 1173/2021
                          THEME ENGINEERING SERVICES PVT LTD. & ANR.
                                                                  ..... Petitioners
                                       Through: Ms. Nandadevi Deka, Mr.
                                                Sudhir Yadav, Mr. Savyasachi
                                                Rawat, Mr. Rohan Chandra,
                                                Mr. Sanad K. Jha and Mr. Vasu
                                                Bhushan, Advs.
                                       versus
                          NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
                                                               ..... Respondents
                                       Through: Ms.    Padma       Priya,      Ms.
                                                Akanksha Das and Ms.
                                                Akshada Mujwar, Advs. for
                                                NHAI.
                                                Mr. Prasenjit Keswani and Mr.
                                                Upmanyu Tewari, Advs. for R-
                                                3.
                          CORAM:
                          HON'BLE MR. JUSTICE YASHWANT VARMA
                                           ORDER

% 08.12.2022 Mr. Mehta, learned senior counsel who has to address submissions on behalf of the petitioners is stated to be on his Signature Not Verified feet Digitally Signed By:NEHA Signing Date:09.12.2022 19:21:52 before another Court.

Consequently, let these matters be called again on 20.12.2022 as part heard in the category of "End of Board" matters.

Learned counsel appearing for the respondents prays for and is granted liberty to place on the record an Additional Synopsis of Submissions along with judgments, if so chosen and advised.

YASHWANT VARMA, J.

DECEMBER 8, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:09.12.2022 19:21:52