Delhi High Court - Orders
Theme Engineering Services Pvt Ltd & Anr vs Shri Awadhesh Kumar & Ors on 8 December, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~1 & 2 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 182/2021
THEME ENGINEERING SERVICES PVT LTD & ANR.
..... Petitioners
Through: Ms. Nandadevi Deka, Mr.
Sudhir Yadav, Mr. Savyasachi
Rawat, Mr. Rohan Chandra,
Mr. Sanad K. Jha and Mr. Vasu
Bhushan, Advs.
versus
SHRI AWADHESH KUMAR & ORS. ..... Respondents
Through: Ms. Padma Priya, Ms.
Akanksha Das and Ms.
Akshada Mujwar, Advs. for
NHAI.
2
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES PVT LTD. & ANR.
..... Petitioners
Through: Ms. Nandadevi Deka, Mr.
Sudhir Yadav, Mr. Savyasachi
Rawat, Mr. Rohan Chandra,
Mr. Sanad K. Jha and Mr. Vasu
Bhushan, Advs.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA & ORS.
..... Respondents
Through: Ms. Padma Priya, Ms.
Akanksha Das and Ms.
Akshada Mujwar, Advs. for
NHAI.
Mr. Prasenjit Keswani and Mr.
Upmanyu Tewari, Advs. for R-
3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 08.12.2022 Mr. Mehta, learned senior counsel who has to address submissions on behalf of the petitioners is stated to be on his Signature Not Verified feet Digitally Signed By:NEHA Signing Date:09.12.2022 19:21:52 before another Court.
Consequently, let these matters be called again on 20.12.2022 as part heard in the category of "End of Board" matters.
Learned counsel appearing for the respondents prays for and is granted liberty to place on the record an Additional Synopsis of Submissions along with judgments, if so chosen and advised.
YASHWANT VARMA, J.
DECEMBER 8, 2022 SU Signature Not Verified Digitally Signed By:NEHA Signing Date:09.12.2022 19:21:52