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Kerala High Court

Dr.Anto P.V vs Dr.K.M.Abraham Ias on 2 November, 2015

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                      PRESENT:

                   THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

             MONDAY,THE 2ND DAY OF NOVEMBER 2015/11TH KARTHIKA, 1937

                                      Con.Case(C).No. 1638 of 2015 (S)
                                          ---------------------------------------
                            WP(C) 1616/2015 of THIS HONOURABLE COURT
                                                       ------------
PETITIONERS/PETITIONER IN THE WPC :
---------------------------------------------------------

        1. DR.ANTO P.V., AGED 43 YEARS
            S/O. VARGHESE P.D, ASSISTANT PROFESSOR
            ST. THOMAS COLLEGE, THRISSUR PUTHUR HOUSE, SANTHY LANE
            CHETTUPUZHA, THRISSUR 680 012

        2. DR. SUNNY JOSEPH, AGED 47 YEARS
            S/O. JOSEPH M.C, ASSISTANT PROFESSOR
            ST. GEORGE COLLEGE, ARUVTHURA P.O, MANNARATH HOUSE
            ERATTUPETTA 686 122

        3. DR. SUNIL JOSE T., AGED 42 YEARS
            S/O. T.O JOSE, ASSISTANT PROFESSOR, ST. THOMAS COLLEGE
            THRISSUR THERATTIL KURIAN HOUSE, BIG BAZAR
            ARANATTUKARA 680 618

        4. DR. CIBY KURIAN, AGED 43 YEARS
            S/O. V.D KURIAN, ASSISTANT PROFESSOR
            DEVAMATHA COLLEGE, KURAVILANGAD VAYALIKUNNEL HOUSE
            ANTHINAD P.O, KOTTAYAM 686 651

        5. SAJU M.I., AGED 45 YEARS
            S/O. M.V ITTIARA, ASSISTANT PROFESSOR
            ST. THOMAS COLLEGE, THRISSUR, MAMPILLY HOUSE
            IRINJALAKUDA 680 121

        6. DR. BRINCY MATHEW, AGED 41 YEARS
            D/O. JOSEPH MATHEW, ASSISTANT PROFESSOR
            DEVAMATHA COLLEGE
            KURAVILANGAD PUTHIYIDATHUCHALIL HOUSE
            RAMAPURAM BAZAR P.O, KOTTAYAM 686 575

        7. JOSE JAMES, AGED 39 YEARS,
            S/O. K J JACOB, ASSISTANT PROFESSOR
            ST. JOSEPH'S COLLEGE, . ARAKULAM P.O
            KADATHALAKUNNEL HOUSE, CHETHIMATTOM, CLUB ROAD
            PALA

Con.Case(C).No. 1638 of 2015 (S)


       8. ROY THOMAS, AGED 47 YEARS,
            S/O. J THOMAS, ASSISTANT PROFESSOR
            ST. GEORGE'S COLLEGE, ARUVITHURA, GANAPATHIPLACKEL
            POOVARANY P.O, KOTTAYAM 686 577

        9. SINI JACOB, AGED 35 YEARS
            S/O. E.J JACOB, ASSISTANT PROFESSOR
            ST. GEORGE'S COLLEGE, ARUVITHURA, VEMPIL
            CHEMMALAMATTOM, KALAKETTY 686 508

        10. LINU T JAMES, AGED 40 YEARS
            S/O. C.A JAMES, ASSISTANT PROFESSOR
            ST. GEORGE'S COLLEGE, ARUVITHURA
            CEHERUVANKUNNEL HOUSE, NEAR A.K.J.M.H.S KANJIRAPALLY
            KOTTAYAM 686 507

        11. VIJU M.J., AGED 40 YEARS
            S/O. JOSEPH M, ASSISTANT PROFESSOR, ST. THOMAS COLLEGE
            THRISSUR, MEENKUDIYIL HOUSE, CHUVANNAMANNU
            KALLIDUKKU-PATTIKKAD, THRISSUR 680 652

        12. JAISON P.JACOB, AGED 45 YEARS
            S/O. P.V CHACKO, ASSISTANT PROFESSOR
            DEVAMATHA COLLEGE, KURAVILANGAD, PLAKIYIL HOUSE,
            KURUPUTHARA P.O, MANJOOR P.O 686 603

            BY ADV. SRI.S.MUHAMMED HANEEFF

RESPONDENTS :
---------------------

            DR.K.M.ABRAHAM IAS
            (AGE & FATHER'S NAME NOT KNOWN TO THE
            PETITIONER) SECRETARY TO THE GOVERNMENT
            HIGHER EDUCATION DEPARTMENT, SECRETARIAT
            THIRUVANANTHAPURAM 695 001

             BY GOVERNMENT PLEADER SRI. BIJU MEENATTOOR

            THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
             ADMISSION ON 02-11-2015, THE COURT ON THE SAME DAY DELIVERED
             THE FOLLOWING:


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Con.Case(C).No. 1638 of 2015 (S)


APPENDIX


PETITIONER'S ANNEXURES :


ANNEXURE A1:         COPY OF THE JUDGMENT DT 16/01/2015 IN WPC
                     NO. 1616/2015 - B ON THE FILE OF THIS HONOURABLE COURT.

ANNEXURE A2:         COPY OF THE CERTIFICATE ISSUED BY THE RESPONDENT TO
                     THE 1ST PETITIONER DT 2/7/2015.

RESPONDENT'S ANNEXURES :                  NIL.




                                                       //TRUE COPY//




                                                       P.A. TO JUDGE

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                  A.MUHAMED MUSTAQUE, J.
        *****************************************************************************
              Contempt Case (C) No.1638 of 2015
        ******************************************************************************
            Dated this the 2nd day of November, 2015

                                 JUDGMENT

Both sides submit that the directions in the judgment in W.P. (C) No.1616/2015, have been complied with. Accordingly, this Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE ln