Madhya Pradesh High Court
Pankaj Shrivastav vs The State Of Madhya Pradesh on 25 January, 2019
1 CRR-3040-2017 The High Court Of Madhya Pradesh CRR-3040-2017 (PANKAJ SHRIVASTAV Vs THE STATE OF MADHYA PRADESH) 8 Jabalpur, Dated : 25-01-2019 Sushri Guncha Rasool, counsel for the petitioner. As prayed by the counsel for the petitioner, list after four weeks.
(C V SIRPURKAR) JUDGE sh Digitally signed by S HUSHMAT HUSSAIN Date: 25/01/2019 14:43:16