Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(1)(b) in Himachal Pradesh Waqf Rules, 2016

(b)office copy of the electoral roll and counter foils of ballot papers issued with signatures of the electors having received the ballot paper;