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State of Uttar Pradesh - Section

Section 531 in The General Rules (Civil), 1957

531. Programme of Amin.

- When an Amin proceeds on tour he shall make such arrangements as will ensure that orders issued by the court shall reach him without delay. The arrangements so made shall, on each departure of the Amin, be notified by him in writing to the court whose orders he executes and also to the officer-in-charge of his work.