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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(5)(e) in The Assam Agricultural Service Rules, 1980

(e)for promotion to the cadre of Sub-divisional Agricultural Officer an officer must have at least a degree in Agricultural Science or M.Sc. (Agriculture Bot.) and must have rendered service for a minimum period of 5 years in the corresponding lower cadre of the service on the first January of the year promotion: