Rajasthan High Court - Jodhpur
M/S Ambuja Cement Ltd vs Jsw Cement Ltd on 29 November, 2018
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 1070/2018
M/s Ambuja Cement Ltd
----Appellant
Versus
JSW Cement Ltd & Ors.
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 1353/2018
For Appellant(s) : Mr. M.S.Singhvi, Sr. Advocate assisted
by Mr. D.D.Thanvi & Abhishek Mehta
Mr. Rajesh Joshi, Sr. Advocate
assisted by Mr. Mahesh Thanvi
For Respondent(s) : Mr. Sudhir Gupta, Sr. Advocate
assisted by Mr. Ramit Mehta, Saurabh
Maheshwari, Tarun Dudia & Sweta
Chouhan
Mr. Ayush Gahlot on behalf of Mr.
Rajesh Panwar, AAG
Mr. Sanjeet Purohit, ASG
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 29/11/2018 Vide order dated 4.10.18 passed by this Court, Computer Forensic and Data Mining Laboratory under Serious Fraud Investigation Office, Ministry of Corporate Affairs, New Delhi, was appointed as Examiner of the data maintained by the MSTC for e- auction in question.
A copy of the order was served by the appellant to the said Agency and in response thereto, vide communication dated 29.10.18, the General Manager (Systems), MSTC Limited, has been informed that the Computer Forensic and Data Mining Lab (2 of 2) [SAW-1070/2018] (CFDML) has been notified by the Ministry of Electronics and Information Technology with a limited scope (Computer (Media) Forensics) and to meet the requirements of SFIO only and therefore, the said Agency is not in position to analyze the data as directed by this Court.
On the request of the Court, Mr. Sanjeet Purohit, Assistant Solicitor General, has put in appearance in the matter.
Learned ASG seeks three days' time to complete his instructions and apprise the Court as to which Agency would be in position to perform the job assigned by this Court.
List the matters on 5.12.18, as prayed.
(DINESH MEHTA),J (SANGEET LODHA),J
154-155-RP/-
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