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Supreme Court - Daily Orders

Madhya Kshetra Basmati Growers ... vs The Intellectual Property Appellate ... on 14 December, 2020

Bench: L. Nageswara Rao, Hemant Gupta, Ajay Rastogi

                                                  1

     ITEM NO.34                Court 8 (Video Conferencing)              SECTION XII

                               S U P R E M E C O U R T O F        I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).8461/2020

     (Arising out of impugned final judgment and order dated 27-02-2020
     in WP No. 9564/2016 passed by the High Court Of Judicature At
     Madras)

     MADHYA KSHETRA BASMATI GROWERS ASSOCIATION SAMITI                 Petitioner(s)

                                                 VERSUS

     THE INTELLECTUAL PROPERTY APPELLATE BOARD CHENNAI & ORS.
                                                      Respondent(s)

     (with applns. for exemption from filing affidavit, exemption from
     filing c/c of the impugned judgment and permission to file
     additional documents/facts/annexures)

     WITH
     SLP(C) No. 8529/2020 (XII)
     ( with applns. for exemption from filing c/c of the impugned
     judgment, exemption from filing O.T., intervention application,
     permission to file additional documents/facts/annexures)

     Date : 14-12-2020 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO
                         HON'BLE MR. JUSTICE HEMANT GUPTA
                         HON'BLE MR. JUSTICE AJAY RASTOGI

     For Petitioner(s)             Mr.   J. Sai Deepak,Adv.
                                   Mr.   Gopal Jha, AOR
                                   Mr.   Avinash Kumar Sharma, Adv.
                                   Mr.   Abhishek R Avdhani Adv.
                                   Dr.   Abhishek Manu Singhvi, Sr. Adv.
                                   Mr.   Mohit Goel, Adv.
                                   Mr.   Sidhant Goel, Adv.
                                   Ms.   Ruchira Gupta, Adv.
                                   Mr.   Aditya Goel, Adv.
                                   Mr.   Karmanya Dev Sharma, Adv.
Signature Not Verified             Mr.   Anurag Sharma
Digitally signed by
BALA PARVATHI                      Mr.   Shishir Deshpande, AOR
Date: 2020.12.14
18:04:12 IST
Reason:

     For Respondent(S)             Mr.   Sanjay Jain, Sr. Adv.
                                   Mr.   Rajendra Kumar, Adv.
                                   Mr.   Jithin M. George, Adv.
                                   Mr.   Abhinav Mukerji, AOR
                              2


               Mr.   P.S. Narasimha,Sr.Adv.
               Mr.   M.A. Chinnsamy, AOR
               Mr.   Ashish Kumar Upadhyay, Adv
               Ms.   V. Keerthana, Adv
               Ms.   C. Rubavathi, Adv
               Mr.   Vivek Tripathi, Adv
               Mr.   Anubhav Chaturvedi, Adv
               Mr.   Babul Singh, Adv
               Ms.   Indira Bhakar, Adv

               Ms. Pragati Neekhra, AOR

     UPON hearing the counsel the Court made the following
                        O R D E R

List on 22.02.2021.

(B.Parvathi) (Beena Jolly) Court Master Court Master