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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(3) in The M.P. State Dental Council Rules, 1969

(3)The Registrar shall also act as the Treasurer of the Council. The security to be furnished by the Treasurer shall be Rs. 100. This security shall be furnished in the form of fidelity bonds.