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[Cites 0, Cited by 5] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(e) in The Electricity Regulatory Commissions Act, 1998

(e)to regulate the working of the licensees and other persons authorised or permitted to engage in the electricity industry in the State and to promote their working in an efficient, economical and equitable manner;