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[Cites 0, Cited by 0] [Section 7(12)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(12)(i) in Uttar Pradesh Intermediate Education Act, 1921

(i)as an interim measure part-time teachers for imparting instructions in any subject or group of subjects or for a higher class for which recognition is given or in any section of an existing class for which permission is granted under Section 7-A;