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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Bihar - Subsection

Section 39(2)(ii) in Patna University Act, 1976

(ii)[ such a Regulation shall have effect from the date on which it has been assented to by the Chancellor on being passed by the Senate with or without amendment, or from any date fixed by the Chancellor: [Substituted by Act 67 of 1982.]