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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(4)The list of valid nomination, shall be published in Form-VI on the notice board of the office of the election officer on the same day on which the scrutiny is completed.