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[Cites 0, Cited by 0] [Section 60A] [Entire Act]

State of Rajasthan - Subsection

Section 60A(2) in Rajasthan Panchayati Raj Act, 1994

(2)The Vigilance committee constituted under Sub-Section (1) shall supervise the works, schemes and other activities of the concerned Panchayati Raj Institution.