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[Cites 0, Cited by 30] [Section 271(1)] [Section 271] [Entire Act]

Union of India - Subsection

Section 271(1)(d) in The Income Tax Act, 1961

(d)[ has concealed the particulars of the fringe benefits or furnished inaccurate particulars of such fringe benefits,] [ Inserted by Act 18 of 2005, Section 58 (w.e.f. 1.4.2006).]