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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(1)(j) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(j)three teachers, to be nominated by the Vice-Chancellor, one from among professors, one from among assistant professors and one from among lecturers of the University, by rotation according to their seniority.