Chattisgarh High Court
M/S Hbl Power System Ltd vs State Of Chhattisgarh on 6 August, 2024
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPT No. 152 of 2024
M/S HBL Power System Ltd Versus State of Chhattisgarh & Others
Order Sheet
06/08/2024 Mr. Sanjay Agrawal, learned counsel for the
petitioner.
Mr. Gary Mukhopadhyay, Govt. Advocate for the
respondent/State.
Learned counsel for the State prays and is granted three weeks time to file reply in the matter.
List this case after three weeks.
Sd/-
(Ravindra Kumar Agrawal) JUDGE alok