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Chattisgarh High Court

M/S Hbl Power System Ltd vs State Of Chhattisgarh on 6 August, 2024

          HIGH COURT OF CHHATTISGARH AT BILASPUR

                           WPT No. 152 of 2024
 M/S HBL Power System Ltd Versus State of Chhattisgarh & Others

                               Order Sheet


06/08/2024         Mr.     Sanjay Agrawal,    learned      counsel   for   the

             petitioner.

                   Mr. Gary Mukhopadhyay, Govt. Advocate for the

             respondent/State.

Learned counsel for the State prays and is granted three weeks time to file reply in the matter.

List this case after three weeks.

Sd/-

(Ravindra Kumar Agrawal) JUDGE alok