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[Cites 4, Cited by 20]

Bombay High Court

Harish Jethalal Babariya And 5 Ors vs State Of Maharashtra And 2 Ors on 12 February, 2019

Bench: A.S. Oka, A.S. Gadkari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

     PUBLIC INTEREST LITIGATION NO. 140 OF 2006

 Janhit Manch And 3 Ors.                        ....Petitioner
            V/S
 Brihanmumbai Municipal Corporation And Anr. ....Respondent

WITH WRIT PETITION LODGING NO. 1332 OF 2017 Baban S Rahatwal And 17 Ors ....Petitioner V/S The Commissioner, Municipal Coproation Of Gr ....Respondent Mumbai And 3 Ors WITH WRIT PETITION NO. 2638 OF 2016 Panchsheel Nagar (sra) Co-op.hsg.society ....Petitioner (proposed) V/S State Of Maharashtra And 6 Ors. ....Respondent WITH PUBLIC INTEREST LITIGATION NO. 81 OF 2017 Mohammed Arif (alias) Naseem Khan And 2 Ors ....Petitioner V/S The State Of Maharashtra And 4 Ors ....Respondent WITH WRIT PETITION LODGING NO. 3314 OF 2017 Page 1/6 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 13/02/2019 01:35:34 ::: Ramprasad Mishra And 36 Ors ....Petitioner V/S Assistant Engineer, Assistant Municipal ....Respondent Commissioners Office And 4 Ors WITH WRIT PETITION LODGING NO. 3368 OF 2017 Namrata Bhagwan Tambe And 2 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal ....Respondent Commissioners Office And 5 Ors WITH WRIT PETITION LODGING NO. 874 OF 2018 Anita Dattatray Dhole And 6 Ors ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors WITH WRIT PETITION NO. 1664 OF 2018 Zaidunnisaabdul Aziz Ansari And Anr. ....Petitioner V/S The Municipal Corporation Of Gr. Mumbai And ....Respondent 5 Ors.

WITH WRIT PETITION LODGING NO. 3108 OF 2017 Ulhas Vasant Salvi And 5 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal Page 2/6 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 13/02/2019 01:35:34 ::: Commissioners Office And 5 Ors WITH WRIT PETITION LODGING NO. 3278 OF 2017 Sandesh R. Khadpe ....Petitioner V/S The State Of Maharashtra And 2 Ors. ....Respondent WITH WRIT PETITION LODGING NO. 3301 OF 2017 Sandeep Shivaji Shirke And 34 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal ....Respondent Commissioner Office And 5 Ors WITH WRIT PETITION LODGING NO. 3316 OF 2017 Srimati Asha Vinyak Thorat And 52 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal ....Respondent Commissioners Office And 5 Ors WITH WRIT PETITION LODGING NO. 3350 OF 2017 Krishna Tukaram Ahire And 14 Ors ....Petitioner V/S Assistant Engineer Assistant Municipal ....Respondent Commissioner Office Mcgm And 5 Ors WITH WRIT PETITION LODGING NO. 3390 OF....Respondent 2017 Page 3/6 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 13/02/2019 01:35:34 ::: Datta Maruti Pathade And 18 Ors. ....Petitioner V/S Assistant Engineer Asstt. Municipal ....Respondent Commissioners And 5 Ors.

WITH WRIT PETITION LODGING NO. 385 OF 2018 Ramallu Chilka And 5 Ors ....Petitioner V/S Assistant Engineer, Assistant Municipal ....Respondent Commissioners Office And 5 Ors WITH WRIT PETITION LODGING NO. 2475 OF 2018 Sakharam Laxman Kangane And 5 Ors ....Petitioner V/S Municipal Corporation Of Gr.mumbai And 3 Ors ....Respondent WITH WRIT PETITION LODGING NO. 3353 OF 2018 Shahaji Jyotiram Sawant And 2 Ors ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors WITH WRIT PETITION LODGING NO. 1158 OF 2017 Vishwanath Pandurang Dede And 62 Ors ....Petitioner V/S The Commissioner, Municipal Corporation Of ....Respondent Greater Mumbai And 3 Ors Page 4/6 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 13/02/2019 01:35:34 ::: WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 622 OF 2018 In WRIT PETITION LODGING NO . 874 OF 2018 Anita Dattatray Dhole And 6 Ors ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors WITH WRIT PETITION LODGING NO. 3055 OF 2017 Harish Jethalal Babariya And 5 Ors ....Petitioner V/S State Of Maharashtra And 2 Ors ....Respondent None for petitioner in PIL/140/2006 Ms Ronita Bhattacharya & Mr. Kranti L. C. for petitioner in WPL/3108/2017, WPL/3301/2017, WPL/3314/2017, WPL/3316/2017,WPL/3350/2017, WPL/3368/2017, WPL/3390/2017, WPL/385/2018 & WPL/2475/18 Mr. Nikhil Patil a/w Mr. Prabhakar Jadhav for petitioner in WPL/3278/2017 Ms. Juilee Ghadge i/b Mr. Himanshu Kode for Petitioner in WPL/1158/2017, WPL/1332/17, Mr. Prashant V. Malik a/w Mr. Irfan Ansari a/w Mr. Vaibhav Shah i/b Mr. Nilesh Masurkar for petitioner in WP/1664/2018 Mr. A.Y.Sakhare, SR. Counsel a/w Mr. Sagar Patil for respondent BMC in PIL/140/2006 Mr. Sagar Patil for respondent BMC in all other matters except PIL/140/2006 Mr. Girish Godbole, Spl. Counsel a/w Mr. L.T.Satelkar, AGP for respodent State in PIL/140/2006 Mr. Girish Godbole, Spl. Counsel a/w Ms. Geeta Shastri, Addl.

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G.P. for respondent state in WPL/1158/2017, WP/1664/18 & WPL/2475/18 Mr. Girish Godbole, Spl. Counsel a/w Ms. Deepali Patankar, Asst. to G.P. for res. state in WPL/3314/17 & WPL/3278/17, WPL/3108/17 Mr. Girish Godbole, Spl. Counsel a/w Mr. Hemant Haryan, AGP for respondent state in WPL/3316/17 Mr. Girish Godbole, Spl. Counsel a/w Mr. Sukanta Karmakar, AGP for resp. State in WPL/1332/2017, WPL/3301/2017 & WPL/3350/17 Mr. Girish Godbole, Spl. Counsel a/w Mr. S.B.Gore for respondent state in WPL/3368/17 Mr. Girish Godbole, Spl. Counsel a/w Mr. Manish Upadhyay, AGP for respondent state in WPL/3390/17 Mr. Girish Godbole, Spl. Counsel a/w Mr. Himanshu Takke, AGP for respondent state in WPL/385/18 Ms. Sharmila Deshmukh for respondent no. 3 in WPL/874/18 & Respondent no. 6 & 7 in WPL/1158/17, Mr. A.P.Kulkarni for respodent no. 3 in WPL/1158/17, WPL/1332/17, WPL/3278/17 & for respondent no. 4 in WPL/3108/17, WPL/3314/17, WPL/3316/17, WPL/3350/17, WPL/3368/17, WPL/3390/17 & for respodent no. 5 in WPL/3301/17, Mr. Anoop Patil for respondent no. 4 in WPL/385/18 Ms. Janhavi Rane for respondent no. 5 in WPL/3108/2017 CORAM : A.S. OKA & A.S. GADKARI, JJ DATE : 12th February, 2019 P.C. :

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