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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(2)(iv) in The Uttar Pradesh State Sports University Act, 2021

(iv)the procedure to be followed by the Board and any committee or other body constituted by or under this Act or by the regulations in the conduct of the business, exercise of the powers and discharge of the functions;