Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 49] [Entire Act] State of Assam - Subsection Section 49(3) in Assam Panchayat Act, 1994 (3)Land Improvement and Soil Conservation. - (a) assisting the Government and Zilla Parishad in the implementation of land improvement and soil conservation programmes of the Government.
