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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2)(b) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971

(b)size of the family (i) as on the 15th day of August, 1968, and
(ii)on the date of application;