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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(8) in The Appellate Tribunal for Petroleum and Natural Gas (Procedure, Form, Fee and Record of Proceedings) Rules, 2009

(8)Interlocutory Application before the Appellate Tribunal for Petroleum and Natural Gas shall be filed in Form - III.