Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979 5. [ Subject Committee. [Substituted vide Board's item No. 2(5) dated 6-8-1993.] - The Chairman shall set up a Subject Committee in each subject or a group of related subjects to frame courses of instruction in the subject/s concerned or to propose modifications therein for consideration of the Academic Council.]
