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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(5) in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017

(5)If the Board of Governors is unable to accept a recommendation by a Selection Committee, it shall record the reasons for not accepting the recommendations and submit the same to the chancellor whose decision in the matter shall be final and binding.b. Selection Committee for the Appointments of Deans of the Schools and Heads of the Departments