Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(ii) in High Court Of Delhi Rules Governing Patent Suits, 2022

(ii)In addition to any interim orders that the Court may pass at the first hearing, inspection of the manufacturing facilities may also be directed.