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[Cites 0, Cited by 0] [Section 201] [Entire Act]

State of Jharkhand - Subsection

Section 201(2) in Bihar Education Code, 1961

(2)The managing committee is constituted according to the rules in force. The school follows the rules and orders in force regarding admission, rates of tuition fees, transfer, appointment, assessment, etc., strictly it undertakes to conform to rules and directions that may be laid down from time to time by the Department.