[Cites 0, Cited by 0]
[Entire Act]
State of Chattisgarh - Section
Section 3 in Lease (Government Land for Ratanjot/Karanj Plantation and Bio-diesel Based Processing Unit) Rules, 2006
3. Identification of Waste Land.
- Waste land will be identified in districts by the committee constituted for this purpose comprising of the following members : -| (1) | Collector | - | Chairperson |
| (2) | General Manager District Industries Center | - | Member |
| (3) | Deputy Director Agriculture | - | Member Secretary |
| (4) | Executive Engineer CREDA | - | Member |
| (5) | Mining Officer | - | Member |
| (6) | Divisional Forest Officer | - | Member |