Delhi High Court - Orders
M S Ambience Towers Pvt Ltd vs Income Tax Office & Anr on 28 August, 2024
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6673/2024, CRL.M.A. 25492/2024, CRL.M.A. ,
25493/2024,CRL.M.A. 25494/2024
M S AMBIENCE TOWERS PVT LTD .....Petitioner
Through: Mr. Anand Chaudhari and Mr.
Kumali Abbas, Advocates
versus
INCOME TAX OFFICE & ANR. .....Respondents
Through: Mr. Sunil Agarwal, Sr. Standing
Counsel with Mr. Shivansh Pandya,
Mr. Viplav Acharya, Jr Standing
Counsels and Mr. Utkarsh Tiwari,
Advocates
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 28.08.2024
1. Learned counsel for the petitioners submit that similar matters have been listed for 19.11.2024.
2. List on 19.11.2024.
3. Till then, operation of the Order be stayed.
NEENA BANSAL KRISHNA, J AUGUST 28, 2024/PT This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 02:30:13