Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(4) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978 (4)The term of office of the students referred to in Clause (ii) of paragraph (B) of subsection (1) shall be the academic year in which they are appointed.
