Delhi High Court - Orders
Sugandhi Snuff King Pvt. Ltd. & Anr vs Commissioner (Food Safety) Government ... on 21 July, 2022
$~16, 13-15 & 17-62.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
16. + W.P.(C) 3362/2015 and C.M. Nos. 6020/2015, 9243/2015, 17726/2015,
16999/2017, 17859-860/2017, 19505/2018 & 7957/2021
(LEAD MATTER)
SUGANDHI SNUFF KING PVT. LTD. & ANR. ..... Petitioners
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Bhagvan Swarup Shukla, CGSC with
Mr. Kamaldeep, Advocate .
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
Mr. Mahender Kumar Bhardwaj and
Mr.Kunal Bhardwaj, Advocates for
respondent No. 2.
Mr. Sameer Vashisht, Ms. Sanjana Nangia
and Ms. Shreya Gupta, Advocates for
GNCTD.
13. + W.P.(C) 10368/2021 and C.M. No. 31897/2021
BG TOBACO PRODUCTS ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER FOOD SAFETY GOVT.
OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Manish Mohan and Mr. Devendra
Kumar, Advocates for UOI.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Mr. Anuj Aggarwal, Mr. Sanyam Suri,
Ms.Ayushi Bansal and Ms. Aishwarya
Sharma, Advocates for respondent No. 1/
GNCTD.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
14. + W.P.(C) 4576/2020 and C.M. No. 16522/2020
KAMNA INDUSTRIES PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF FOOD SAFETY,
GOVERNMENT OF NCT OF DELHI, & ORS ...... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
15. + W.P.(C) 4689/2020 and C.M. No. 16882/2020
VB TOBACCO PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
Versus
COMMISSIONER (FOOD SAFETY),
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Rajesh Gogna, CGSC with Ms. Priya
Singh and Mr. Digvijay Prasad, Advocate.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
17. + W.P.(C) 4752/2020 and C.M. No. 17149/2020
KRISHNA TRADERS ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY), DEPARTMENT
OF FOOD SAFETY, GOVERNMENT OF
NCT OF DELHI, & ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
18. + W.P.(C) 4953/2020 and C.M. No. 17885/2020
KAY PEE KHAINI PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY), DEPARTMENT
OF FOOD SAFETY, GOVERNMENT OF
NCT OF DELHI, & ORS. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC with
Mr. Sarvan Kumar, Advocate for UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Kavindra Gill, Advocate.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
19. + W.P.(C) 5934/2020 and C.M. No. 21448/2020
SHRI RASBAHAR FRAGRANCES LLP ..... Petitioner
Through:
versus
COMMISSIONER, FOOD SAFETY & ORS. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, Mr. Kamal
deep, Advocate for UOI
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
20. + W.P.(C) 5387/2019 and C.M. No. 23660/2019
RAJAT FOOD PRODUCTS ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC for
respondent No. 2/ UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
21. + W.P.(C) 5489/2019 and C.M. No. 24083/2019
VISHNU TOBACCO MANUFACTURING ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Anuj Aggarwal, Ms. Ayushi
Bansal and Mr. Samyam Suri, Advocates
for GNCTD.
22. + W.P.(C) 5881/2019 and C.M. No. 25550/2019
K. Y. TOBACCO WORKS PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
DEPARTMENT OF FOOD SAFETY
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC with
Mr. Sarvan Kumar, Advocate for UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Ms. Monika Arora and Mr. Yogesh Panwar,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
23. + W.P.(C) 5883/2019 and C.M. Nos. 25554/2019, 15861-862/2020 &
29410/2021
SHAMBHU KHAINI PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVERNMENT OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Tushar Sannu and Ms. Ritika Priya,
Advocates for GNCTD.
Mr. Bhagvan Swarup Shukla, Mr. Kamal
deep and Mr.Sarvan Kumar, Advocates for
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
24. + W.P.(C) 6006/2019 and C.M. No. 25942/2019
M/S S. N. AGRIFOODS PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Vivek Goyal, Advocate for UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
25. + W.P.(C) 6010/2019 and C.M. No. 25960/2019
HARSH INFINITY FLAVOUR PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
26. + W.P.(C) 6018/2019 and C.M. Nos. 26034/2019 & 29618/2021
JAISWAL PRODUCTS ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Ms. Monika Arora and Mr. Yogesh Panwar,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
27. + W.P.(C) 6019/2019 and C.M. Nos. 26036/2019, 15866-867/2020 &
29409/2021
MURARI LAL HARISH CHANDRA
JAISWAL PVT. LTD. ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Ms. Monika Arora and Mr. Yogesh Panwar,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
28. + W.P.(C) 5499/2019 and C.M. No. 24144/2019
RAS BAHAR FRAGRANCES LLP ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
DEPARTMENT OF FOOD SAFETY AND ORS. ..... Respondents
Through: Mr. Ajay Digpaul, CGSC with Mr.Kamal
Digpaul, Advocate for respondent No. 2/
UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
29. + W.P.(C) 6279/2019 and C.M. No. 26865/2019
SOM GLOBAL ZARDA PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Ms. Monika Arora and Mr. Yogesh Panwar,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
30. + W.P.(C) 7358/2019 and C.M. No. 30674/2019
AFT TOBACCO PRIVATE LIMITED, THROUGH
MR. PRADYUMN KUMAR JAIN, DIRECTOR ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Sameer Vashisht, Ms. Sanjana Nangia
and Ms. Shreya Gupta, Advocates for
GNCTD.
Mr. T.P. Singh, Advocate.
Mr. R.V. Sinha, Advocate for respondent
No. 2.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
31. + W.P.(C) 7359/2019 and C.M. Nos. 30676/2019 & 25023/2020
APEX FLAVOURS, THROUGH
MR. ANIL KUMAR SIKKA, PROPRIETOR ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ORS. ..... Respondents
Through: Mr. R.V. Sinha, Advocate for respondent
No. 2.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
32. + W.P.(C) 7883/2019 and C.M. Nos. 32724/2019 & 29411/2021
TRIMURTI FRAGRANCES AND
FLAVOURS PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVRNMENT OF NCT OF DELHI & ORS. ..... Respondents
Through: Mr. T.P. Singh, Advocate for respondent
No. 2/ UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
33. + W.P.(C) 4936/2018 and C.M. Nos. 19058-059/2018
SHAMBHU KHAINI PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY) & ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC for
respondent No. 2/ UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
34. + W.P.(C) 4937/2018 and C.M. Nos. 19060-061/2018
S N AGRIFOODS PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY) & ORS ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, CGSC for
respondent No. 2/ UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Mr. Amanpreet Singh, Advocates for
GNCTD.
35. + W.P.(C) 13204/2018 and C.M. No. 51263/2018
SOM GLOBAL ZARDA PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER FOOD SAFETY GOVT
OF NCT OF DELHI AND ORS ..... Respondents
Through:
Mr. Arnav Kumar, CGSC with Mr. Harshil
Manchanda, Mr. Suprateek Neogi, Mr.
Gurudas Khurna, Advocates for R-2
Mr. Kirtiman Singh, CGSC with
Ms.Kunjala Bhardwaj, Advocates for UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
36. + W.P.(C) 1142/2017 and C.M. No. 5175/2017
M/S AGGARWAL TRADERS AND ANR ..... Petitioners
Through: Ms. Nikita Sharma, Advocate
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF FOOD SAFETY ..... Respondent
Through: Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
37. + W.P.(C) 4036/2017 and C.M. No. 17756/2017
A.K. TRADING CO. ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF FOOD SAFETY,
GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through: Ms. Bharathi Raju, Advocate for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
38. + W.P.(C) 4037/2017 and C.M. No. 17758/2017
M/S SHIVAM BETELNUT PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
39. + W.P.(C) 4362/2017 and C.M. No. 19044/2017
SSAF ENTERPRISES ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
40. + W.P.(C) 4365/2017 and C.M. No. 19049/2017
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
S.R. TRADING CO. ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
41. + W.P.(C) 3241/2016 and C.M. Nos. 13819-820/2016
S.K. TOBACCO INDUSTRIES ..... Petitioner
Through: Mr. Pavan Narang and Mr. Shiven Khurana,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT, DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Sameer Vashisht, Ms. Sanjana Nangia
and Ms. Shreya Gupta, Advocates for
GNCTD.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
42. + W.P.(C) 3415/2016 and C.M. Nos. 14606/2016 & 26854/2017
GANDHI TOBACCO PRODUCTS ..... Petitioner
Through: Mr. Pavan Narang and Mr. Shiven Khurana,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT, DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
GNCTD.
43. + W.P.(C) 3778/2016 and C.M. Nos. 16090-091/2016
GOLDEN TOBACCO MANUFACTURING
CO PRIVATE LTD ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Anil Soni, CGSC with Mr. Devesh
Dubey, Advocate for UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Anil Soni, CGSC.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
44. + W.P.(C) 3780/2016 and C.M. Nos. 16094-095/2016
JAISWAL PRODUCTS ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Anil Soni, CGSC with Mr. Devesh
Dubey, Advocate for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
45. + W.P.(C) 4813/2016 and C.M. No. 20087/2016
PURUSHOTTAM KUMAR ARYA ..... Petitioner
Through: Mr. Avinash Kumar Trivedi, Advocate.
versus
THE COMMISSIONER (FOOD SAFETY) ..... Respondent
Through: Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
46. + W.P.(C) 4937/2016 and C.M. No. 20544/2016
M/S SHIVAM BETELNUT PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Harish Kumar Garg and Ms. Khushboo
Sharma, Advocates for respondent No. 2.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
47. + W.P.(C) 4978/2016 and C.M. No. 20764/2016
M/S S.N. AGRIFOODS PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ANR
Through: Mr. Harish Kumar Garg and Ms. Khushboo
Sharma, Advocates for respondent No. 2.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
48. + W.P.(C) 4979/2016 and C.M. No. 20766/2016
ASHOK & COMPANY PAN BAHAR LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVERNMENT OF NCT OF DELHI AND ANR ..... Respondents
Through: Mr. Harish Kumar Garg and Ms. Khushboo
Sharma, Advocates for respondent No. 2.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
49. + W.P.(C) 5438/2016 and C.M. Nos. 22628-629/2016
VISHNU TOBACCO PRODUCTS ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, Advocate for
UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
50. + W.P.(C) 5487/2016 and C.M. Nos. 22851-852/2016
SUDESH PARSHAD ARUN KUMAR ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Vikram Jetly and Ms. Shreya Jetly,
Advocates for respondent No.2.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
Mr. Bhagvan Swarup Shukla, Mr. Kamal
Deep, Advocates for UOI.
51. + W.P.(C) 5488/2016 and C.M. Nos. 22853-854/2016
M/S SATYAPAL SHIVKUMAR ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVERNMENT OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Vikram Jetly and Ms. Shreya Jetly,
Advocates for respondent No.2.
Ms. Pooja Gupta, Advocate for Mr. Tushar
Sannu, Advocate
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
52. + W.P.(C) 5538/2016 and C.M. No. 23111/2016
M/S SHAMBHU KHAINI PVT LTD ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVT OF NCT OF DELHI & ANR ..... Respondents
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Through: Ms. Pooja Gupta, Advocate for Mr. Tushar
Sannu, Advocate for GNCTD
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
53. + W.P.(C) 5539/2016 and C.M. No. 23113/2016
M/S PRABHAT ZARDA FACTORY
(INDIA) PVT. LTD. ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
DEPARTMENT OF FOOD SAFETY,
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Vikram Jetly and Ms. Shreya Jetly,
Advocates for respondent No.2.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
54. + W.P.(C) 5540/2016 and C.M. No. 23115/2016
M/S RAJAT INDUSTRIES PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
55. + W.P.(C) 5546/2016 and C.M. No. 23127/2016
MAHALAXMIDEVI FLAVOURS
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Bhagvan Swarup Shukla, CGSC with
Mr. Sarvan Kumar, Advocate for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
56. + W.P.(C) 5548/2016 and C.M. No. 23131/2016
SOM PAN PRODUCTS PVT. LTD. ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Through: Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
57. + W.P.(C) 5553/2016 and C.M. No. 23141/2016
MURARI LAL HARISH CHANDRA
JAISWAL PVT. LTD. ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY)
GOVT. OF NCT OF DELHI & ANR ..... Respondents
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
Through: Mr. Bhagvan Swarup Shukla, CGSC with
Mr. Sarvan Kumar, Advocate for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
58. + W.P.(C) 8313/2016 and C.M. No. 34454/2016
M/S MNS PERFUMES ..... Petitioner
Through: Mr. Avinash Kumar Trivedi, Advocate
versus
THE COMMISSIONER (FOOD SAFETY) ..... Respondent
Through: Mr. Bhagvan Swarup Shukla and Mr.Sarvan
Kumar, Advocates for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
59. + W.P.(C) 10742/2016 and C.M. Nos. 42021-022/2016
FOCUS TOWNSHIPS PRIVATE LIMITED ..... Petitioner
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
Through: Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
Mr. KAvindra Gill, Advocate for UOI.
60. + W.P.(C) 3674/2015 and C.M. No. 6551/2015
M/S LOKNATH PRASAD GUPTA & ANR ..... Petitioners
Through: Mr. Vivek Kohli, Senior Advocate
alongwith Mr. Nalin Talwar, Mr. Sunil
Tyagi, Ms. Prerna Kohli, Mr. Manoj Gupta,
Ms. Yeshi Rinchhen, Mr. Akash Yadav, Mr.
Kustubh Singh and Mr. Juvas Rawal,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
Signature Not Verified
Digitally Signed By:RITU
DHIRANIA
Signing Date:22.07.2022
13:25:26
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr. Rakesh Kumar and Mr. Sunil,
Advocates for UOI.
Mr. Aditya Singla and Ms. A. Sahitya
Veena, Advocates for FSSAI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
61. + W.P.(C) 3724/2015 and C.M. No. 6634/2015
S.K. TABACCO INDUSTRIES ..... Petitioner
Through: Mr. Pavan Narang and Mr. Shiven Khurana,
Advocates.
versus
COMMISSIONER (FOOD SAFETY),
GOVT. OF NCT OF DELHI ..... Respondent
Through: Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
62. + W.P.(C) 4477/2015 and C.M. Nos. 8095/2015, 17858/2017, 19525/2018,
18728/2020 & 29610/2021
DHARAMPAL SATYAPAL LIMITED & ORS ..... Petitioners
Through: Mr. Sanjai Kumar Pathak, Mr. Arvind
Kumar Tripathi and Mrs. Shashi Pathak,
Advocates.
versus
THE GOVERNMENT OF NCT OF DELHI ..... Respondent
Through: Mr. Bhagvan Swarup Shukla, CGSC with
Mr. Sarvan Kumar, Advocate for UOI.
Mr. Rahul Mehra, Senior Advocate
alongwith Mr. Gautam Narayan, Mr.
Chaitanya Gosain, Ms. Asmita Singh and
Mr. Amanpreet Singh, Advocates for
GNCTD.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 21.07.2022 Arguments on behalf of respondent /GNCTD have been heard in part.
Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:22.07.2022 13:25:26List on 25.07.2022 for further arguments.
GAURANG KANTH, J JULY 21, 2022 ms Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:22.07.2022 13:25:26