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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(3) in Arunachal Pradesh State Higher Education Council Act, 2019

(3)The Vice-Chairperson shall preside over the meetings of the Executive Council in absence of the Visitor and the Chairperson, as the case may be.