Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Arunachal Pradesh - Subsection Section 44(5) in Arunachal Pradesh Panchayat Raj Act, 1997 (5)Subject to such general control as the Gram Panchayat may exercise form time to time, all orders for payment from the Gram Panchayat Fund shall be signed by the Member Secretary.
