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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(3)(c) in National Rural Employment Guarantee Scheme - AP Social Audit Rules, 2008

(c)Recording the written statements of the labourers on any issue as well as filling of the Social Audit formats and writing reports.