Delhi High Court - Orders
O.M.P.(EFA)(COMM.) 1/2019 on 11 January, 2022
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~23 (Original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(EFA)(COMM.) 1/2019
THE UNION OF INDIA ..... Award Holder
Through: Mr.Sanjay Jain, ASG with
Ms.Mamta Tiwari, Ms.Swati Sinha, Mr. Vijay
Kumar, Mr. Anurag Ahulwalia and Mr. Debesh
Panda Advs.
versus
RELIANCE INDUSTRIES LTD. & ANR. ..... Award Debtors
Through: Mr. Harish Salve, Sr. Adv. with
Mr. Sameer Parekh, Mr. Madhur Baya,
Mr.Lalit Chauhan, Mr. Abhiram Naik, Mr.Ishan
Nagar & Ms. Chetna Rai, Advs. for JD-1 & 2
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 11.01.2022 (Video-Conferencing) EX.APPL. (OS) 1411/2021 (for interim relief)
1. Mr. Sanjay Jain, learned Additional Solicitor General has commenced arguments on behalf of the UOI-Award Holder.
2. For continuation of submissions, list on 19th January, 2022 as part- heard.
C. HARI SHANKAR, J Signature Not Verified JANUARY 11, 2022/kr Digitally Signed By:SUNIL SINGH NEGI Signing Date:14.01.2022 11:22:06