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Delhi High Court - Orders

Samuel Watharkar vs Shri Nathu Ram Now Deceased & Ors on 8 May, 2023

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

                          $~23
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      EX.F.A. 15/2022 & CM APP No. 36751/2022
                                 SAMUEL WATHARKAR                                   ..... Appellant
                                                     Through:      Mr. J.K. Bhola, Mr. Deepak Arora
                                                                   and Mr. Prasahant, Advocates

                                                     versus

                                 SHRI NATHU RAM NOW DECEASED & ORS ..... Respondent
                                                     Through:      Mr. M. Sufian Siddiqui, Mr. Rakesh
                                                                   Bhugra, Mr. Satish Kumar and Ms.
                                                                   Alya Veronica, Advocates

                                 CORAM:
                                 HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                     ORDER

% 08.05.2023 [ The proceeding has been conducted through Hybrid mode ]

1. No time left.

2. It is already 4:45 p.m.

3. Renotify on 07.11.2023.

4. Interim order, if any, to continue till then.

TUSHAR RAO GEDELA, J MAY 8, 2023 Aj Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:10.05.2023 16:21:05