Delhi High Court - Orders
Samuel Watharkar vs Shri Nathu Ram Now Deceased & Ors on 8 May, 2023
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ EX.F.A. 15/2022 & CM APP No. 36751/2022
SAMUEL WATHARKAR ..... Appellant
Through: Mr. J.K. Bhola, Mr. Deepak Arora
and Mr. Prasahant, Advocates
versus
SHRI NATHU RAM NOW DECEASED & ORS ..... Respondent
Through: Mr. M. Sufian Siddiqui, Mr. Rakesh
Bhugra, Mr. Satish Kumar and Ms.
Alya Veronica, Advocates
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 08.05.2023 [ The proceeding has been conducted through Hybrid mode ]
1. No time left.
2. It is already 4:45 p.m.
3. Renotify on 07.11.2023.
4. Interim order, if any, to continue till then.
TUSHAR RAO GEDELA, J MAY 8, 2023 Aj Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:10.05.2023 16:21:05