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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(4) in Tamil Nadu Agricultural University Act, 1971

(4)The term of office of the members of the Board, other than the ex-officio members, shall be three years and such members shall be eligible for re-appointment for not more than one successive term.