Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 302] [Entire Act] State of Assam - Subsection Section 302(xxiv) in Assam Municipal Act, 1956 (xxiv)providing for the guidance, discipline and conduct of the members of a volunteer fire brigade recognized by the Board. ,
