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[Cites 0, Cited by 0] [Section 34N] [Entire Act]

Union of India - Subsection

Section 34N(2) in The Tobacco Board, Rules, 1976

(2)The licence obtained for operation of a barn has to be renewed every year and unless so renewed, shall cease to be effective on the expiry of the year for which it is granted. The application for such renewal shall be made in the same manner as that for fresh application.