Madhya Pradesh High Court
Deepak Verma vs The State Of Madhya Pradesh on 21 December, 2021
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-19441-2014 The High Court Of Madhya Pradesh WP No. 19441 of 2014 (DEEPAK VERMA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 21-12-2021 None for the petitioner.
Adjourned for six weeks.
(SUJOY PAUL) JUDGE Priya.P Signature Not Verified SAN Digitally signed by priyanka pithawe mishra Date: 2021.12.22 12:12:41 IST