Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4D(2)] [Section 4D] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4D(2)(b) in The Jammu and Kashmir Excise Act, 1958 (1901 A. D.)

(b)there has been a mistake or error apparent on the face of the record; or