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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Odisha - Subsection

Section 80(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)every runway or ramp provided for use of building workers located more than three meters above the floor or ground is on open sides provided with a guard rail of adequate strength and height of not less than one thousand millimeters.