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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Telangana - Subsection

Section 22(2)(a) in Telangana Jagirdars Debt Settlement Act, 1952

(a)to any debt in respect of which the debtor and creditor agree in writing before the Board that the said sub-section shall not apply thereto, or