Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(1)(a) in The Punjab Bhudan Yagna Act, 1955

(a)land recorded or by usage treated as pasture, cremation or burial ground, tank, pathway, or thrashing floor; and